Punjab-Haryana High Court
Ramanand Kasan vs State Of Haryana And Others on 11 July, 2024
Author: Sureshwar Thakur
Bench: Sureshwar Thakur, Sudeepti Sharma
Neutral Citation No:=2024:PHHC:086590-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-4958 of 2020
Date of Decision: 11.7.2024
RAMANAND KASAN ...PETITIONER
VS.
STATE OF HARYANA AND OTHERS ...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Present: None for the petitioner.
Mr. Pardeep Prakash Chahar, Sr. DAG, Haryana.
****
SURESHWAR THAKUR, J.
For orders, see detailed judgment of even date, passed in CWP No.2390 of 2020 titled "Jitender Gaba vs. State of Haryana and Others".
(SURESHWAR THAKUR)
JUDGE
(SUDEEPTI SHARMA)
July 11, 2024 JUDGE
Poonam Sharma
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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