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Punjab-Haryana High Court

Ramanand Kasan vs State Of Haryana And Others on 11 July, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Sudeepti Sharma

                                Neutral Citation No:=2024:PHHC:086590-DB




IN THE HIGH COURT OF PUNJAB AND HARYANA
              AT CHANDIGARH

                                            CWP-4958 of 2020
                                            Date of Decision: 11.7.2024



RAMANAND KASAN                                         ...PETITIONER


                                 VS.


STATE OF HARYANA AND OTHERS                                   ...RESPONDENTS


CORAM:                HON'BLE MR. JUSTICE SURESHWAR THAKUR
                      HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:              None for the petitioner.

                      Mr. Pardeep Prakash Chahar, Sr. DAG, Haryana.

                                 ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in CWP No.2390 of 2020 titled "Jitender Gaba vs. State of Haryana and Others".




                                            (SURESHWAR THAKUR)
                                                   JUDGE



                                              (SUDEEPTI SHARMA)
July 11, 2024                                     JUDGE
Poonam Sharma

                      Whether speaking/reasoned        :       Yes/No

                      Whether reportable               :       Yes/No


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