Supreme Court - Daily Orders
National Insurance Company Ltd. vs Maya Devi on 4 April, 2019
ITEM NO.88 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
Petition(s) for Special Leave to Appeal (C) No(s).
29299-29300/2018
NATIONAL INSURANCE COMPANY LTD. Petitioner(s)
VERSUS
MAYA DEVI & ORS. Respondent(s)
Date : 04-04-2019 These petitions were called on for hearing today.
For Petitioner(s)
Mrs. K. Enatoli Sema, Adv.
Mr. Amith J., Adv.
Mr. Amit Kumar Singh, AOR
For Respondent(s)
Mr. Vikas Mahajan, Adv.
Mr. Aakas Varma, Adv.
Mr. Anil Kumar, Adv.
Mr. Vinod Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent Nos.1 and 2. Four weeks' time, as last opportunity, is granted to the Ld. Advocate, Mr. Chritarth Palli, appearing on behalf of Mr.Sahil Tagotra, Advocate-on-record for filing vakalatnama and counter affidavit on behalf of respondent Nos.1 and 2.
Respondent Nos.3 and 4 have not filed counter affidavit, despite last opportunity. Further opportunity is declined.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks as Signature Not Verified further Digitally signed by VINOD KUMAR TIWARI opportunity to file counter affidavit stands Date: 2019.04.08 17:49:54 IST declined.
Reason:
SURINDER S. RATHI Registrar