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[Cites 0, Cited by 0] [Section 280(3)] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(3)(d) in Constitution of India, 1950

(d)[] [Sub-Clause (c) relettered as sub-Clause (d) by the Constitution (Seventy fourth Amendment) Act, 1992, Section 3 (w.e.f. 1.6.1993).] any other matter referred to the Commission by the President in the interests of sound finance.