Orissa High Court
Urban Cooperative Bank Deposit vs Central Board Of Direct Taxes And .... ... on 23 March, 2022
Author: R.K. Pattanaik
Bench: R.K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 5016 of 2012
Urban Cooperative Bank Deposit .... Petitioner
Collectors Association, Cuttack
Mr. Subir Palit, Advocate
-versus-
Central Board of Direct Taxes and .... Opposite Parties
Others
Mr. T.K. Satapathy, Senior Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE R.K. PATTANAIK
ORDER
Order No. 23.03.2022
03. 1. Notice. Mr. T.K. Satapathy, learned Senior Standing Counsel is directed to accept notice on behalf of Opposite Party Nos.1 and
2. Extra copies of the writ petition be served on him within three days.
3. Notice be issued afresh to Opposite Party Nos.3 and 4 by Speed Post/Registered Post with A.D. returnable by 29th June, 2022. Requisites be filed within a week. Tracking report be placed on record.
4. List on 29th June, 2022.
(Dr. S. Muralidhar) Chief Justice (R.K. Pattanaik) Judge S.K. Jena/P.A.