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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 34(1)(c) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(c)in case of a stock broker or a sub-broker or a depository participant through the concerned stock exchange or the depository respectively; and