Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Odisha - Subsection

Section 5B(13) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(13)The purchaser shall take delivery of Kendu leaves from such depots or stores as are intimated by the Divisional Forest Officer in writing from time to time during the currency of the purchaser's agreement.