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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2)(a) in U.P. Indian Medical Institutions (Acquisition and Miscellaneous Provisions) Act, 1982

(a)"Company" means any body corporate and includes a firm, society or other association of individuals; and