Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] Daman and Diu - Subsection Section 58(1)(f) in The Daman And Diu Panchayat Regulation, 2012 (f)has been ordered to give security for good behaviour under section 109 or section 110 of the Code of Criminal Procedure, 1973; or