Section 16(1)(d) in The M.P. Gram Nyayalaya Adhiniyam, 1996

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(d)Section 13 of the Public Gambling Act, 1867 (No. III of 1867) and for that purpose the Gram Nyayalaya shall be deemed to be a Criminal Court.

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