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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

(2)The Integration Committee shall be competent to pass final orders in respect of matters specified in rules 4, 6, 7, 8, 9, 10 and 13 and such other matters, as may be specifically referred to it by the State Government.