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Supreme Court - Daily Orders

Suresh Kumar . vs Dr. K.G. Marwah . on 16 August, 2016

Bench: Dipak Misra, Uday Umesh Lalit

      ITEM NO.18                             COURT NO.4                SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                   Civil Appeal Diary No(s).   42184/2015

      SURESH KUMAR AND ANR.                                             Appellant(s)

                                                    VERSUS

      K.G. MARWAH AND ANR.                                              Respondent(s)


      (with appln. (s) for c/delay in re-filing appeal and condonation of
      delay in filing appeal.)


      Date : 16/08/2016 This appeal was called on for hearing today.


      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


      For Appellant(s)                 Mr. Dinesh Kumar Garg, AOR
                                       Mr. Dhananjay Garg, Adv.
                                       Mr. A. Garg, Adv.


      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Admit.

(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.08.16 16:29:16 IST Reason: