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State of Tamilnadu - Section

Section 50 in Tamil Nadu Panchayats Act, 1994

50. Election of Chairman of Panchayat Union Council.

(1)The Chairman shall be elected by the Panchayat Union Council from among its elected members in accordance with such procedure as may be prescribed.
(2)If at an election held under sub-section (1), no Chairman is elected, a fresh election shall be held for electing a Chairman.