Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in The Orissa Lokpal and Lokayuktas (Repeal) Act, 1992 3. Repeal. - The Orissa Lokpal and Lokayuktas (Repeal) Ordinance 8 of 1992 is hereby repealed.
