Section 10 in The West Bengal Board of Madrasah Education Act, 1994.
10. Temporary and acting arrangement for the office of the President. -
If the President dies or resigns his office or ceases to hold office or is temporarily absent, the State Government shall authorise a member of the board to exercise the powers and perform the duties of the office of the President until the President resumes office or a new President is appointed, as the case may be.
