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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(5)(a) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(a)[ A certificate of deployment of official vehicle or public utility vehicle from the Secretary (General Administration Department) to the State Government or the Head of the Office, as the case may be;] [Clause (a) substituted vide Act No. 6 of 2010.]