Himachal Pradesh High Court
Ashok Kumar vs . Hrtc & Another And Other Connected ... on 31 May, 2022
Bench: Sabina, Satyen Vaidya
Ashok Kumar vs. HRTC & another and other connected matters.
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CWP No. 870 of 2022 a/w CWPs No. 885, 1330 & 1331 of 2022.
31.05.2022 Present: Mr. Mehar Chand Thakur, Advocate, for the petitioner(s).
Mr. Vikas Rajput, Advocate, for the respondents.
List again on 11.10.2022.
r to ( Sabina )
Acting Chief Justice
May 31, 2022 ( Satyen Vaidya )
(hemlata) Judge
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