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[Cites 0, Cited by 0] [Section 60A(2)] [Section 60A] [Entire Act]

State of Punjab - Subsection

Section 60A(2)(b) in The Punjab Factory Rules, 1952

(b)A table showing the safe working loads of every kind and size of chain, rope, or lifting tackle in use, and in the case of multiple sling, the safe working loads at different angles of the legs, shall be posted in the store room or place where or in which the chains, ropes or lifting tackles are kept, and in prominent position on the premises and no rope, chain or lifting tackle not shown in the table shall be used: