Section 63(2)(a) in The M.P. Civil Services (Pension) Rules, 1976

[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(2)(a) in The M.P. Civil Services (Pension) Rules, 1976

(a)If the pension is payable in his circle of audit, the Audit Officer shall prepare the Pension Payment Order including order of payment of D.C.R. Gratuity one month in advance of the date of retirement.

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State of Madhya Pradesh - Subsection

Section 63(2)(a) in The M.P. Civil Services (Pension) Rules, 1976