Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154(2)] [Section 154] [Entire Act] State of Uttar Pradesh - Subsection Section 154(2)(d) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (d)All the entries in the jamabandi shall be checked by the Supervisor Kanungo who will initial the corrections, if any, and sign the jamabandi.