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[Cites 0, Cited by 0] [Section 8B] [Entire Act]

State of Maharashtra - Subsection

Section 8B(2) in The Maharashtra housing and Area Development (Disposal of Land) Regulations, 1982

(2)After the expiry of the last date of receipt of applications as displayed on the notice board under clause (b) of Regulation 8A, the Chief Officer shall direct the Authorised Officer to verify the completeness of applications. On receipt of such directions the Authorised Officer shall proceed to verify the completeness of applications.