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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(3) in Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III, (Special Competitive Examination) Rules, 2011

(3)They shall apply to the persons who are eligible to be appointed by promotion as Sub Accountant, Sub Auditor or Data Entry Machine Operator, Class-Ill, in the Subordinate Services of the Directorate of Accounts and Treasuries, Gujarat State.