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[Cites 0, Cited by 0] [Section 56M(1)] [Section 56M] [Entire Act]

State of Tamilnadu - Subsection

Section 56M(1)(g) in Tamil Nadu District Municipalities Act, 1920

(g)fraudulently or without due authority, as the case may be, attempt to do any of the foregoing acts or wilfully aid or abet the doing of any such acts.