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[Cites 0, Cited by 0] [Section 18BBE(1)] [Section 18BBE] [Entire Act]

Union of India - Subsection

Section 18BBE(1)(ii) in Income Tax Rules, 1962

(ii)in any other case, the amount of profits arrived at based on the percentage of completion of the activities referred to in clause (i) during the relevant previous year.