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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(10) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(10)Dock workers shall not be employed inside open wagon when--
(a)bulk cargo is being handled by means of grabs; or
(b)steel cargo is being handled by means of electro-magnets.