Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(3) in First Statutes of the Indian Institute of Petroleum and Energy, 2018 (3)make arrangements for the conduct of examinations, appoint examiners, moderators, tabulators and other matters relating to the examination and the like;
