Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(2)(ii) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(ii)Protruding ends of such stands in any splice of wire rope slings shall be covered or treated so as to leave no sharp points;