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State of Punjab - Section

Section 741 in Punjab Jail Manual, 1996

741. When female convicts are to be sent to female jail.

(1)Female convicts shall ordinarily be transferred to the Ludhiana Female Jail, if under sentence for a term of four months or over.
(2)Female convicts convicted in the Ludhiana District, shall be committed, in the first instance, direct to the Ludhiana Female Jail.