Delhi High Court - Orders
Christian Medical College And Hospital vs M/S Karl Storz Endoscopy India Pvt. Ltd on 12 January, 2026
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 141/2025, CM APPL. 4267/2025 & CM APPL. 4269/2025
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL .....Petitioner
Through: Bhrigu Dutt Sharma, Mr. Raunaq
Dalal and Mr. Deepkaran Dalal,
Advocates.
versus
M/S KARL STORZ ENDOSCOPY INDIA PVT. LTD.
.....Respondent
Through: Ms. T. Gupta and Mr. R. I., Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 12.01.2026
1. This hearing has been conducted through hybrid mode.
2. Ld. Counsel for the respondent submits that he seeks time to file a short reply to the present petition.
3. Let a short reply be filed on behalf of the respondent before the next date of hearing, with an advance copy to the opposite side.
4. List on 10th July, 2026.
RAJNEESH KUMAR GUPTA, J JANUARY 12, 2026/MR/ABK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/01/2026 at 20:39:51