Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Uttar Pradesh - Subsection Section 45(1) in Uttar Pradesh Rural Housing Board Act, 1983 (1)The Board shall, for the purpose of repayment of any loan raised by it, establish a sinking fund in such manner as may be prescribed.
