Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1)(b) in The Land Acquisition (Bihar Amendment) Act, 1960

(b)in sub-section (2), after the words "such Government", the words "or the Collector" shall be inserted.