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Bombay High Court

Mr. Wasim Nijam Purkar vs The State Of Maharashtra Thr Dept. Of ... on 19 July, 2023

Bench: G.S. Patel, Neela Kedar

                                                                                Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10444 OF 2022

 Mr. Wasim Nijam Purkar                         ....PETITIONER
             V/S
 The State Of Maharashtra Thr Dept. Of School....RESPONDENT

Education And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 19th July, 2023 P.C. :

Due to paucity of time, stand over to 06/09/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 20/07/2023 ::: Downloaded on - 21/07/2023 02:04:26 :::