Bombay High Court
Mr. Wasim Nijam Purkar vs The State Of Maharashtra Thr Dept. Of ... on 19 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10444 OF 2022
Mr. Wasim Nijam Purkar ....PETITIONER
V/S
The State Of Maharashtra Thr Dept. Of School....RESPONDENT
Education And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 19th July, 2023 P.C. :
Due to paucity of time, stand over to 06/09/2023. Interim order, if any, to continue till then.
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