Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 23 February, 2023
Author: I. P. Mukerji
Bench: I. P. Mukerji
OD 3 to 5.
IN THE HIGH COURT AT CALCUTTA
In appeal from its
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
APO No. 102 of 2022
with
CS No. 12 of 2009
IA No. GA/1/2022
Narendra Kumar Berlia & Ors.
Versus
Om Prakash Berlia & Ors.
APO No. 52 of 2022
Vijay Kumar Berlia
Versus
Om Prakash Berlia & Ors.
APO No. 113 of 2022
with
CS No. 12 of 2009
Vijay Kumar Berlia for Self and
as Karta of Gurdayal P Berlia HUF
Versus
Om Prakash Berlia for Self and
as Karta of Om Prakash Berlia HUF
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 23rd February, 2023
Appearance:
Mr. Abhrajit Mitra, Sr. Advocate
Mr. Jishnu Chowdhury, Advocate
Mr. Sarvapriya Mukherjee, Advocate
Mr. Arif Ali, Advocate
Mr. Arnab Sardar, Advocate
Mr. Ratul Das, Advocate
for the appellant in APO 52/2022
Mr. H. L. Tiku, Sr. Advocate
Mr. Ahin Choudhury, Sr. Advocate
for respondent no. 3 in APO 102/2022
Mr. Sagar Bandopadhyay, Advocate Mr. Lalit Baid, Advocate Mr. M. P. Sahay, Advocate Mr. Tamoghna Saha, Advocate Mr. Satyaki Mukherjee, Advocate Ms. Saberi Saha, Advocate for the appellant in APO 52/2022 & respondent no. 3 in APO 102/2022 Mr. S. N. Mookherjee, 2 Learned Advocate General, Sr. Advocate Mr. Ratnanko Banerjee, Sr. Advocate Mr. S. E. Huda, Advocate Mr. Varun Kedia, Advocate for respondent no. 3 in APO 52/2022 & respondent no. 15 in APO 102/2022 Mr. Ranjan Bachawat, Sr. Advocate Mr. Suddhasatva Banerjee, Advocate Mr. Vikram Wadehra, Advocate Mr. Raunak Bose, Advocate Mr. Mayukh Roy, Advocate for the purchaser Mr. Sakya Sen, Advocate Mr. Shiv Ratan Kakrania, Advocate for respondent nos. 1 & 2 in APO 52/2022 & APO 102/2022 Ms. Reshmi Ghosh, Advocate Mr. Soumya Sankar Chini, Advocate for respondent no. 9 in APO No. 102 of 2022 The Court: Leave is granted to the respondent no.3 to file a supplementary affidavit with copies circulated to all the appearing parties including the purchaser. Rejoinder to the said affidavit may be filed by 3rd March, 2023.
Learned advocate general appearing for the respondent no.3 concludes his argument.
List these appeals and application for further consideration, to hear learned counsel for the purchaser (Dhruva Woolen Mills Private Limited), on 28th February, 2023 marked at 2.30pm.
(I. P. MUKERJI, J.)
(BISWAROOP CHOWDHURY, J.)
cs.