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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(15) in The Orissa Excise Rules, 1965

(15)[] [Re-numbered by Notification No 283-III-Fx-22 68-dated 30.3.1968.] Words and expressions used but not defined in these rules shall have the same meaning as respectively assigned to them in the Act.Chapter-II Import, Export and Transport Of IntoxicantsPart - I Preliminary