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Union of India - Section

Section 9 in The Vegetable Oil Products (Regulation) Order, 1998

9. Delegation of powers.

- The Central Government may by notification in the Official Gazette, direct that any or all of the powers conferred, on the Commissioner by this Order shall, subject to such conditions, if any, as may be specified in the direction, be exercisable also by-
(1)Any officer or authority of the Central Government; and
(2)a State Government or any officer or authority of a State Government.