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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(1)(a) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(a)regarding the fines and penalties levied on and any disciplinary action taken against the members of the staff and the market functionaries;