Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 221] [Entire Act] Bengal Presidency - Subsection Section 221(d) in Police Regulations, Bengal , 1943 (d)Forms Nos. 20-22 shall be supplied to the railway stations by the Police Department and station masters shall apply to the Superintendent concerned whenever their stock runs short.