Calcutta High Court (Appellete Side)
Minati Roy & Ors vs Nripendranath Chakraborty & Ors on 29 January, 2019
1 29.1.
14 2019 AGM Ct C.O. 1543 of 2013 02 Minati Roy & Ors Versus Nripendranath Chakraborty & Ors Seen the office report dated 17th January, 2019. Since the compliance has not been made, the revisional application is dismissed.
(Subhasis Dasgupta, J) (Harish Tandon, J)