Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17CA(10)] [Section 17CA] [Entire Act]

Union of India - Subsection

Section 17CA(10)(a) in Income Tax Rules, 1962

(a)the members (including members of its Executive Committee, Governing Committee or Board of Directors) of the electoral trust;