Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 15 in The Irrigation laws (Amendment) Act, 1964

15. Amendment of section 62 of Hyderabad XXIV of 1357 F.

- In section 62 of the Hyderabad Irrigation Act, the words "an Irrigation Officer" the brackets and words "(including an authorised Irrigation Officer)" shall be inserted.