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[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Jharkhand - Subsection

Section 121(1)(xx) in Bihar Education Code, 1961

(xx)To issue instructions and directions on organisation and instructional side of the work to the heads of basic institutions. These instructions should be regarded as having the force of orders of the Regional Deputy Director of Education.