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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Telangana - Subsection

Section 102(1)(e) in Telangana Panchayat Raj Act, 2018

(e)keep it in a clean and proper state, remove all filth and refuse therefrom and dispose of them at such place and in such manner as the Gram Panchayat may direct; and