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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(g) in Andhra Pradesh District Planning Committees (Election of Members) Rules, 2007

(g)"Reserved seats" means such number of the scats, which arc reserved for the members of the Scheduled Castes or Scheduled Tribes or Backward Classes or women, as the case may be;