Madhya Pradesh High Court
Bholanath vs Smt. Kamlesh Gupta on 7 February, 2018
THE HIGH COURT OF MADHYA PRADESH WP-4769-2017 (BHOLANATH Vs SMT. KAMLESH GUPTA) 4 Gwalior, Dated : 07-02-2018 List alongwith W.P.No.4322/2017.
(VIVEK AGARWAL) JUDGE e sh ad SP Pr a Digitally signed by SANJEEV hy KUMAR PHANSE Date: 2018.02.09 17:24:14 +05'30' ad M of rt ou C h ig H