Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(d)"average emoluments" means the average of the pay drawn by an employee during the last ten months of his service;