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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

State of Madhya Pradesh - Subsection

Section 97(1)(e) in The M.P. Municipal Corporation Act, 1956

(e)a statement of proposals as to the taxation which it will, in his opinion be necessary or expedient to impose under the provisions of this Act in the next [financial year] [Substituted by M.P. Act No. 13 of 1961.] and an estimate of the receipts from such taxation.