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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Mizoram - Subsection

Section 129(2)(a) in Mizoram Cooperative Societies Act, 2006

(a)involve or interfere himself in matters relating to:
(i)personnel administration, be it an appointment, transfer. posting, promotion, demotion or redressal of individual grievances of employees,
(ii)the routine or every day to day business and management functioning of co-operative bank;