Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 1 in The Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007

1. Short title and commencement.

(1)This Act may be called the Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007.
(2)It shall be deemed to have come into force with effect from the fourteenth day of December, 2006.