Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55B] [Entire Act] State of Uttar Pradesh - Subsection Section 55B(10) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (10)A register shall be maintained in Zamindari Abolition Form 32-B in which all entries in respect of payment of interim interest shall be recorded.
