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State of Maharashtra - Section

Section 243 in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

243. Determination of initial strength and composition of each service.

- The initial strength and composition of officers posted under a Zilla Parishad and of officers and servants in each class of service referred to in section 239 (including their designations, categories or grades) shall be such as the State Government [may by order issue from time to time (but not later than six months from the commencement of this Act) determine] [These words and brackets were substituted for the words 'may by order determine' by Maharashtra 22 of 1962, section 11.].[* * * * ] [Two Provisoes were deleted by Maharashtra 43 of 1967, Section 10.]