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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 73(3) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(3)Every contract entered into by the committee shall be in writing and shall be signed on behalf of the committee by the person or persons authorized to do so under sub-section (2).